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[Cites 0, Cited by 0] [Section 258(2)] [Section 258] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 258(2)(b) in Arunachal Pradesh Municipal Act, 2007

(b)the Form and the manner in which, and the authority before whom, the oath of office and secrecy shall be subscribed under sub-section (4) of section 235;