Supreme Court - Daily Orders
U.P.S.R.T.C. vs Abhay Raj Singh on 13 April, 2015
Bench: Vikramajit Sen, Abhay Manohar Sapre
ITEM NO.18 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
6261-6262/2015
(Arising out of impugned final judgment and order dated 09/07/2014
in WA No. 60051/2009 and dated 30/10/2014 in SAD No. 862/2014
passed by the High Court Of Judicature at Allahabad)
U.P.S.R.T.C. AND ORS Petitioner(s)
VERSUS
ABHAY RAJ SINGH AND ANR Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 13/04/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s)
Ms. Garima Prashad,Adv.
For Respondent(s) Mr. A.K. Katoch, Adv.
Ms. Momota Devi Oinam,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Special Leave Petitions are dismissed.
(NEELAM GULATI) (SAROJ SAINI) Signature Not Verified Digitally signed by COURT MASTER COURT MASTER Usha Rani Bhardwaj Date: 2015.04.15 16:51:20 IST Reason: