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State of Assam - Section

Section 13 in Assam Moslem Marriages and Divorces Registration Act, 1935

13. Partlenisrs be shown index.

- The index mentioned in the last preceding section shall contain the name, place of residence and father's name of each party to every marriage. or divorce and the date of registration. It shall also contain such other particulars, and shall be prepared in such form, as the Local Government may direct.