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Lok Sabha Debates

The Speaker Made Reference To The Passing Away Of Shri Harikewal Prasad, Member 9 ... on 27 November, 2012

> Title: The Speaker made reference to the passing away of Shri Harikewal Prasad, Member 9th, 10th, 12th and 14th Lok Sabhas and Shri Tarachand Sahu, Member, 11th, 12th 13th and 14th Lok Sabhas.   MADAM SPEAKER: Hon. Members, I have to inform the House about the sad demise of two of our former colleagues, Sarvashri  Harikewal Prasad and Tarachand Sahu.           Shri Harikewal Prasad was a Member of the Ninth, Tenth, Twelfth and Fourteenth Lok Sabhas representing the Salempur Parliamentary Constituency of Uttar Pradesh.  He was also a  Member of Uttar Pradesh Legislative Assembly for two terms.           A distinguished parliamentarian, Shri Prasad served as Member of several Parliamentary and Consultative Committees.           Shri Harikewal Prasad passed away on 15th September, 2012 at the age of 72 in Lucknow.           Shri Tarachand Sahu was a Member of the Eleventh to Fourteenth Lok Sabhas representing the Durg Parliamentary Constituency of Chhattisgarh.  He was also a Member of Madhya Pradesh Legislative Assembly for two terms.           A distinguished parliamentarian, Shri Sahu served as Member of several Parliamentary and Consultative Committees.           Shri Tarachand Sahu passed away on 11th November, 2012 at the age of 65 in Mumbai.           We deeply mourn the loss of our friends; and I am sure, the House would join me in conveying our condolences to the bereaved families.            The House may now stand in silence for a short while as a mark of respect to the memory of the departed. 11.03 hrs The Members then stood in silence for a short while. _________   … (Interruptions)

MADAM SPEAKER: Now, Question Hour. Q. No. 61 -- Shri Mahendra Kumar Roy. … (Interruptions)

SHRI MAHENDRA KUMAR ROY (JALPAIGURI): Madam, Q. No. 61.… (Interruptions) SHRI T.R. BAALU (SRIPERUMBUDUR): On the revelation of a former Senior Officer of the CAG, the DMK has given a notice under rule 193 and it should be discussed today itself… (Interruptions) SHRI BASU DEB ACHARIA (BANKURA):  Madam, we want the FDI discussion under rule 184… (Interruptions) 11.04 hrs At this stage, Shri Adhi Shankar, Shri Kalyan Banerjee  and some other hon. Members came and stood on the floor  near the Table. … (Interruptions)

MADAM SPEAKER: Hon. Members, please go back  to your seats.  … (Interruptions)

MADAM SPEAKER: Hon. Members please stay in your seats.  Put these placards down. … (Interruptions)

MADAM SPEAKER: Let the Question Hour run.

… (Interruptions)

    अध्यक्ष महोदया: आप अपनी सीट पर वापस जाइए।

…( व्यवधान)

अध्यक्ष महोदया: आप अपनी सीट पर जाकर बैठ जाइए।

…( व्यवधान)

अध्यक्ष महोदया: आप लोग कहां खड़े हैं? आप बैठ जाइए। …( व्यवधान)

MADAM SPEAKER: Nothing will go on record.

(Interruptions)* … MADAM SPEAKER: Please go back. Let us have the Question Hour. What is all this? Let us run the Question Hour. Let us run the House. … (Interruptions)

MADAM SPEAKER: What is this? Let us run the House. …( व्यवधान)

अध्यक्ष महोदया: आप अपनी सीट पर जाकर बैठिए और प्रश्न-काल चलाइए। …( व्यवधान)

अध्यक्ष महोदया: आप बैठे रहिए। Please go back.

… (Interruptions)

MADAM SPEAKER: Let us run the Question Hour.

… (Interruptions)

MADAM SPEAKER: Please go back. Let us run the Question Hour. … (Interruptions)

MADAM SPEAKER: No, please sit down.

…( व्यवधान)

अध्यक्ष महोदया: आप बैठिए।

…( व्यवधान)

अध्यक्ष महोदया: सब बैठ गए, अब आप लोग भी बैठ जाइए। … (Interruptions)

MADAM SPEAKER: Please sit down.

… (Interruptions)

MADAM SPEAKER: The first Question for oral answer listed for the day is on 'Crime Against Women'. … (Interruptions)

MADAM SPEAKER: The first Question is on 'Crime Against Women'. What is all this? … (Interruptions)

MADAM SPEAKER: The first Question is on 'Crime Against Women'. All the women Members should go back to their seats and ask the question. The first question is on Crime Against Women and you are not allowing it. … (Interruptions)

  MADAM SPEAKER: The House stands adjourned to meet again at 12 00 hours.   11.10 hrs The Lok Sabha then adjourned till Twelve of the Clock.

  1 2.00 hrs The Lok Sabha re-assembled at Twelve of the Clock.                               (Shri P.C. Chacko in the Chair) … (Interruptions)

At this stage, Shri A.K.S. Vijayan, Shri Kalyan Banerjee and some other hon. Members came and stood on the floor near the Table.   MR. CHAIRMAN : Hon. Members, please resume your seats. Please go back to your seats. … (Interruptions) Please take your seats. Please allow the House to function. … (Interruptions)