Bombay High Court
Bank Of India And Another vs M/S. Maruti Civil Works on 17 August, 2023
902-AO.362.2021
Jvs.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
APPEAL FROM ORDER NO. 362 OF 2021
IN
COMMERCIAL SUIT NO. 6 OF 2019
WITH
INTERIM APPLICATION NO. 3092 OF 2021
Bank of India and Anr. } Appellants
versus
M/s. Maruti Civil Works } Respondent
Mr. O. A. Das with Ms. Priya Nigwekar for the
appellants.
CORAM: DEVENDRA KUMAR UPADHYAYA CJ.
& ARIF S. DOCTOR, J.
DATE: 17th AUGUST 2023
P.C.:
1. Learned counsel for the appellants undertakes to serve the sole respondent and file an affidavit of service.
2. Stand over to 7th September 2023.
3. The ad-interim order, if any, passed earlier shall continue to operate till the next date of listing.
JAYANT VISHWANATH SALUNKE (ARIF S. DOCTOR, J.) (CHIEF JUSTICE) Digitally signed by JAYANT VISHWANATH SALUNKE Date: 2023.08.17 17:45:23 +0530 1 ::: Uploaded on - 17/08/2023 ::: Downloaded on - 18/08/2023 04:28:33 :::