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Bombay High Court

Bank Of India And Another vs M/S. Maruti Civil Works on 17 August, 2023

                                                                                         902-AO.362.2021


       Jvs.
                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE JURISDICTION

                                    APPEAL FROM ORDER NO. 362 OF 2021
                                                   IN
                                      COMMERCIAL SUIT NO. 6 OF 2019
                                                  WITH
                                   INTERIM APPLICATION NO. 3092 OF 2021

                       Bank of India and Anr.                   }   Appellants
                                versus
                       M/s. Maruti Civil Works                  }   Respondent


                       Mr. O. A. Das with Ms. Priya Nigwekar for the
                       appellants.


                                        CORAM: DEVENDRA KUMAR UPADHYAYA CJ.
                                               & ARIF S. DOCTOR, J.
                                        DATE:        17th AUGUST 2023


                       P.C.:

1. Learned counsel for the appellants undertakes to serve the sole respondent and file an affidavit of service.

2. Stand over to 7th September 2023.

3. The ad-interim order, if any, passed earlier shall continue to operate till the next date of listing.

JAYANT VISHWANATH SALUNKE (ARIF S. DOCTOR, J.) (CHIEF JUSTICE) Digitally signed by JAYANT VISHWANATH SALUNKE Date: 2023.08.17 17:45:23 +0530 1 ::: Uploaded on - 17/08/2023 ::: Downloaded on - 18/08/2023 04:28:33 :::