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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Karnataka - Subsection

Section 14(2)(b) in The Karnataka Parks, Play-Fields And Open Spaces (Preservation and Regulation) Act, 1985

(b)restricting or prohibiting the admission of animals or any class of animals to any park, play-field or open space ;