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State of Madhya Pradesh - Section

Section 32 in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

32. Claim to be made upon proclamation by Collector.

- Where the Collector publishes a proclamation under Section 21, any person claiming any right mentioned in Section 19 may prefer before such Collector, within two months from the date of such proclamation, a written claim in Form No. 8.