Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(11) in Bihar Agricultural University Act, 2010

(11)to create teaching, research and extension education posts with the prior approval of the State Government and to appoint persons to such posts;