Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 16 in Rajasthan Finance Act, 2005 16. Amendment of Section 33, Rajasthan Act No. 14 of 1999. - In Section 33 of the principal Act, for the expression "five hundred", wherever occurring, the words "five thousand" shall be substituted.
