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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Goa - Subsection

Section 13(b) in The Goa Excise Duty Act, 1964

(b)by way of a duty on the quantity of [such excisable article] [In place of words 'liquor' the words 'such excisable article' substituted by Amendment Act 11 of 1973.] imported into the [State] [In place of word 'Territory' substituted by Amendment Act 20 of 2001.].