Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 5 in The Bombay Gas Supply Rules, 1940 5. Maximum price at which copies of statements of accounts to be sold. - The maximum price at which copies of statements of accounts shall be sold by the Company shall be rupees five per copy.
