Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(2) in Tamil Nadu Labour Welfare Fund Act, 1972

(2)No Court inferior to that of a Presidency Magistrate or a Magistrate of the First Class shall try any offence punishable by or under this Act.