Central Administrative Tribunal - Delhi
Manoj Kumar vs Railway on 12 October, 2023
1
Item No. 3 - (C-II)
O.A. No.2827/2023
CENTRAL ADMINISTRATIVE TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
O.A. No. 2827/2023
This the 12th Day of October, 2023
Hon'ble Mr. R. N. Singh, Member (J)
Hon'ble Mr. Sanjeeva Kumar, Member (A)
Manoj Kumar
S/o late Shri Raj Singh
R/o Village Shahpur Kla
District Bulandshar
Uttar Pradesh - 203141.
...Applicant
(By Advocate: Mr. Dwarka Sawale)
Versus
Union of India Through
1. The Division Railway Manager (DRM)
Northern Railway Office, New Delhi - 110006.
2. Coaching Depot Officer (CDO)
Anand Vihar Terminal, Northern Railway
New Delhi - 110092.
...Respondents
(None)
2
Item No. 3 - (C-II)
O.A. No.2827/2023
ORDER (ORAL)
Hon'ble Mr. R. N. Singh, Member (J) After arguing for some time, learned counsel for applicant seeks permission of this Tribunal to withdraw the present OA with liberty to the applicant to file a better OA, if so advised, in accordance with law.
2. Permission is granted.
3. The present OA stands dismissed as withdrawn with liberty as aforesaid in accordance with law.
(Sanjeeva Kumar) (R. N. Singh) Member (A) Member (J) /anjali/