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[Cites 0, Cited by 0] [Section 31(16)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(16)(d) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(d)The room in which the water closet pedestal is installed shall be provided with a gastight self-closing door unless it is served by a mechanical system of exhaust ventilation, and shall be so constructed as to facilitate cleaning and not to harbour dirt or vermin.