Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(9) in The Gujarat Motor Vehicles Tax Act, 1958 (9)[ "year" means the financial year;] [Clause (9) substituted by Gujarat 4 of 2007, dated 30th March 2007 (w.e.f 01-04-2007)]
