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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Manipur - Subsection

Section 8(1)(e) in Manipur (Village Authorities in Hill Areas) Act, 1956

(e)who has been guilty of misconduct in the discharge of his duties, or of any disgraceful conduct, if two-thirds of the total number of the members of the Village Authority at a meeting recommend his removal.