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State of West Bengal - Section

Section 79 in West Bengal Municipal (Employees' Service) Rules, 2010

79. Rights

.— The following shall be the rights of an employee :
(1)Every employee shall have the right to form association/unions/federative bodies of the employees.
(2)Every employee shall have fall trade union rights including right to strike. The right to strike shall not be, however, available to the heads of the department of the Municipalities and also of the staff and officers of the emergency department.
(3)An employee may contribute any literary or scientific writing or write any letter to any newspaper or periodical.
(4)An employee desiring to apply for any other post in other establishment shall apply through the appointing authority that shall forward the same to the addressee unless there is a disciplinary proceeding pending against the appointment.