Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(vii) in Rajasthan Tax Board Regulations, 2017

(vii)to fix cases initially district wise and to fix the cases out of turn date wise or area wise on the specific directions of the Chairperson;