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[Cites 0, Cited by 0] [Section 1190] [Entire Act]

Bengal Presidency - Subsection

Section 1190(c) in Police Regulations, Bengal , 1943

(c)The names of Assistant Sub-Inspectors, head constables, naiks and constables on leave or acting which are not shown in the absentee statement shall be shown in the body of the bill with the details of the leave or officiating arrangements.