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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(4)(b) in Telangana Public Employment (Regulation of Age of Superannuation) Act, 1984

(b)on attaining the age of sixty years in case, on becoming as a regular Government employee, he belongs to last grade service or in any service notified as inferior for the purpose of this sub-section.]