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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Telangana - Subsection

Section 95(2) in Telangana Panchayat Raj Act, 2018

(2)When such permission is granted such person shall, at his own expense, cause such hole or obstruction to be sufficiently fenced and enclosed until the hole or obstruction is sufficiently lighted during the night.