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State of Uttar Pradesh - Section

Section 288 in The General Rules (Civil), 1957

288. Pass-book and Register of the Petty Receipts.

- Every receipt of money under these rules by the Receiving Officer shall be forthwith entered by him-
(1)in the Pass-book, if the item fails under Head of Account (1), (2) or (3).
(2)in the Register of Petty receipts and Repayments, if the item falls under Head of Account (4).