Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 47 in The Orissa Excise Rules, 1965 47. Restriction on grant of licence for retail sale of outstill spirit or tari. - No licence shall be granted to a distillery shop licensee for the retail sale of outstill spirit or tari in a shop within five miles of his distillery shop.
