Rajasthan High Court - Jaipur
State Of Rajasthan vs Liyakat Ali S/O Sh. Ansar Ali on 10 December, 2020
Bench: Sabina, Chandra Kumar Songara
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal (Writ) No. 1695/2019
In
S.B. Civil Writ Petition No. 2434/2001
State Of Rajasthan & Anr.
----Appellants
Versus
Liyakat Ali S/o Sh. Ansar Ali
----Respondent
For Appellant(s) : None
For Respondent(s) : Ms. Sara Parveen, Advocate for Mr.
Tanveer Ahamad, Advocate through Video Conferencing HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 10/12/2020 None has appeared on behalf of the appellants through video conferencing.
In the interest of justice, list after two weeks.
(CHANDRA KUMAR SONGARA),J (SABINA),J Satyendra/19 (Downloaded on 15/12/2020 at 09:38:21 PM) Powered by TCPDF (www.tcpdf.org)