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[Cites 0, Cited by 0] [Section 182(1)] [Section 182] [Entire Act]

State of Haryana - Subsection

Section 182(1)(a) in The Haryana Municipal Act, 1973

(a)place in front of any building any movable encroachment upon the ground level of any public street or over or on any sewer, drain or watercourse or any movable overhanging structure projecting into such public street at point above the said ground level,