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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(18) in Tamil Nadu Fire Service Rules, 1990

(18)Fireman Labourer. - The Fireman Labourer shall generally be posted to work with or under a Driver Mechanic or a Fireman Mechanic in the workshop and shall be responsible for the execution of any job entrusted to him. He shall also perform any other work allotted to him by the Assistant Divisional Fire Officer (Transport).