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Delhi High Court - Orders

Dr Subramanian Swamy vs Union Of India Ministry Of Finance ... on 8 November, 2023

Author: Satish Chandra Sharma

Bench: Chief Justice, Tushar Rao Gedela

                                    $~27.
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +     W.P.(C) 3378/2023 and CM APPL. 41063/2023
                                          DR SUBRAMANIAN SWAMY                      ..... Petitioner
                                                                                      Through:                 Mr. Satya Sabharwal, Advocate.
                                                                         versus
                                                UNION OF INDIA MINISTRY OF FINANCE GOVERNMENT OF
                                                INDIA THROUGH ITS SECRETARY & ORS. ..... Respondents
                                                              Through: Mr. Chetan Sharma, ASG with
                                                                       Mr.Asheesh Jain, CGSC and Mr.
                                                                       Gaurav Kumar, Advocate for
                                                                       respondent No.1.
                                                                       Mr. Ramesh Babu, Ms. Manisha
                                                                       Singh, Ms. Nisha Sharma and Ms.
                                                                       Jagriti Bharti, Advocates for RBI.
                                                                       Mr. Nischay Kapoor, Advocate for
                                                                       respondent No.3.
                                                                       Mr. Sahil Sethi, Ms. Aakanksha
                                                                       Munjhal, Mr. Samriddhi Bindal and
                                                                       Ms. R. Tiwari, Advocates for
                                                                       respondent No.4.
                                                                       Mr. Aman Raj Gandhi and Ms. Saloni
                                                                       Kumar, Advocates for respondent
                                                                       No.5.
                                                CORAM:
                                                HON'BLE THE CHIEF JUSTICE
                                                HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                                  ORDER

% 08.11.2023 An adjournment slip has been moved in the matter and, therefore, the case is adjourned to 24.01.2024.

SATISH CHANDRA SHARMA, CJ TUSHAR RAO GEDELA, J NOVEMBER 8, 2023/V. Rawat This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2023 at 03:31:57