Delhi High Court - Orders
Dr Subramanian Swamy vs Union Of India Ministry Of Finance ... on 8 November, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Tushar Rao Gedela
$~27.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3378/2023 and CM APPL. 41063/2023
DR SUBRAMANIAN SWAMY ..... Petitioner
Through: Mr. Satya Sabharwal, Advocate.
versus
UNION OF INDIA MINISTRY OF FINANCE GOVERNMENT OF
INDIA THROUGH ITS SECRETARY & ORS. ..... Respondents
Through: Mr. Chetan Sharma, ASG with
Mr.Asheesh Jain, CGSC and Mr.
Gaurav Kumar, Advocate for
respondent No.1.
Mr. Ramesh Babu, Ms. Manisha
Singh, Ms. Nisha Sharma and Ms.
Jagriti Bharti, Advocates for RBI.
Mr. Nischay Kapoor, Advocate for
respondent No.3.
Mr. Sahil Sethi, Ms. Aakanksha
Munjhal, Mr. Samriddhi Bindal and
Ms. R. Tiwari, Advocates for
respondent No.4.
Mr. Aman Raj Gandhi and Ms. Saloni
Kumar, Advocates for respondent
No.5.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 08.11.2023 An adjournment slip has been moved in the matter and, therefore, the case is adjourned to 24.01.2024.
SATISH CHANDRA SHARMA, CJ TUSHAR RAO GEDELA, J NOVEMBER 8, 2023/V. Rawat This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2023 at 03:31:57