Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Uttar Pradesh - Subsection Section 12(2) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010 (2)The declaration referred to in sub-section (1) may be amended under such circumstances and in such manner as may be prescribed.
