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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Andhra Pradesh - Subsection

Section 44(2)(v) in Andhra Pradesh Excise (Lease of right of selling by shop and conditions of licenses) Rules, 2005

(v)Persons who in the opinion of the Prohibition and Excise Superintendent is of a bad character.