Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66] [Entire Act]

NCT Delhi - Subsection

Section 66(5) in Delhi Motor Vehicles Rules, 1993

(5)Every public service shall at all times be furnished with an efficient jack and other tools necessary to change a wheel or rim and tyre and with the equipment necessary to repair the puncture, including the followings, namely:
(a)spanners to fit every nut of the vehicle;
(b)one screw driver;
(c)one pair of pliers;
(d)one hammer;
(e)two tyre levers;
(f)tyre repair outfit;
(g)tyre pump;
(h)wheel jack;
(i)one spare headlight bulb and one spare rear-lamp bulb;
(j)a supply of spare fuses.