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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(24) in Chhattisgarh Public Distribution System (Control) Order, 2004

(24)Elimination of bogus ration cards as well as bogus units in the ration cards shall be a continuous exercise by the Collector to check diversion of essential commodities.