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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12(2) in Himachal Pradesh Co-Operative Societies Act, 1968

(2)Where a Co-operative society changes its name, the Registrar shall enter the new name in the register of Co-operative societies in the place of the former name and shall amend the certificate of registration accordingly.