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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Himachal Pradesh - Subsection

Section 54(2)(g) in The Himachal Pradesh Lokayukta Act, 2014

(g)the form and the time for preparing in each financial year the budget for the next financial year, showing the estimated receipts and expenditure of the Lokayukta under section 35;