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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Madhya Bharat - Subsection

Section 41(b) in The Bhopal And Vindhya Pradesh (Courts), Act, 1950

(b)for the translation of any papers filed in the [Subs., ibid., for" Court of the Judicial Commissioner"] High Court] and the preparation of paper books for the hearing of appeals and the copying, typing or printing of any such papers or translations and the recovery from the persons at whose instance or on whose behalf papers are filed, of the expenses thereby incurred;