Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 45] [Section 205(1)] [Section 205] [Entire Act] State of Tamilnadu - Subsection Section 205(1)(a) in Tamil Nadu Panchayats Act, 1994 (a)of his own motion, or