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[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(3)(d) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(d)salaries and allowance of the employees of a Panchayat Samiti, contributions to the pension ami Provident fund, gratuities, liveries and pensions, if permitted under the rules; and