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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(8) in The National Institute Of Disaster Management Regulations, 2006

(8)The President may include in the agenda at any time before or during a meeting of the institute-
(i)any fresh item or items of business; or
(ii)any item supplementary to those included in the agenda, and such item shall be taken up for consideration.