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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1) in The Insecticides Rules, 1971

(1)On receipt of a package from an Insecticide Inspector containing a sample for test or analysis, the Insecticide Analyst shall compare the seals of the packet with the specimen impression received separately and shall note the condition of the seals on the packet.