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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Meghalaya - Subsection

Section 6(4) in Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2012

(4)In case the reply to show cause notice issued under sub-section (2) is not submitted by the sponsoring body or by the Registrar of the university within 45 days of receipt of the notice, the Government may decide the case on an ex-parte basis.