Kerala High Court
Khadeeja Ibrahim vs Selin J.Anthrapper on 10 February, 2022
OP(C) No.1786/2020 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
Thursday, the 10th day of February 2022 / 21st Magha, 1943
OP(C) NO. 1786 OF 2020
AS No.30/2014 of the 3rd ADDITIONAL DISTRICT COURT, THODUPUZHA
PETITIONERS/PETITIONERS/APPELLANTS:
1. KHADEEJA IBRAHIM, AGED 58 YEARS, W/O.LATE IBRAHIM, KUZHIMANDAPATHIL
HOUSE, OLAMATTOM KARA, THODUPUZHA VILLAGE, THODUPUZHA TALUK,
PIN-685589.
AND 2 OTHERS
RESPONDENTS/COUNTER PETITIONERS/RESPONDENTS:
1. SELIN J.ANTHRAPPER, AGED 55 YEARS, PUSHPAVILASAM HOUSE, KAITHAVANAM
KARA, PAZHAYAVEEDU VILLAGE, AMBALAPUZHA TALUK, PIN-688561.
2. K.S.JOSE @ MATHACHAN, AGED 67, KURUVINAKUNNEL HOUSE, THODUPUZHA
MUNICIPALITY, THODUPUZHA VILLAGE (DIED), PIN-685584.
3. K.S.GEORGE, KURUVINAKUNNEL HOUSE, HOUSE NO.V.479, VATTAKANDATHIL,
MANAKADU P.O., KOTTAYAM(DIED).
4. K.S.JOSE, KURUVINAKUNNEL HOUSE, OLAMATTOM KARA, THODUPUZHA VILLAGE,
THODUPUZHA TALUK, PIN-685589.
5. K.S.SUNNY, KURUVINAKUNNEL HOUSE, OLAMATTOM KARA, THODUPUZHA VILLAGE,
THODUPUZHA TALUK, PIN-685589.
6. K.S.DOMINIC @ JOY SEBASTIAN, KURUVINAKUNNEL HOUSE, OLAMATTOM KARA,
THODUPUZHA VILLAGE, THODUPUZHA TALUK, PIN-685589.
7. LEELAMMA JOHN, PALLIVATHUKKAL HOUSE, PALAPRA, KOKKAPALLY,
KANJIRAPPILLY TALUK, KOTTAYAM DISTRICT, PIN-686507.
8. PHILOMINA PETER, PACKS HEAVEN, THUVIYOOR KARA, MALAPPURAM DISTRICT,
PIN-676505.
9. SISI THOMAS, W/O.LATE THOMAS, KURUVINAKUNNEL HOUSE, OLAMATTOM KARA,
THODUPUZHA VILLAGE, THODUPUZHA TALUK, PIN-685589.
10. BISHU THOMAS, S/O.LATE THOMAS, KURUVINAKUNNEL HOUSE, OLAMATTOM KARA,
THODUPUZHA VILLAGE, THODUPUZHA TALUK, PIN-685589.
11. DISHU THOMAS, S/O.LATE THOMAS, KURUVINAKUNNEL HOUSE, OLAMATTOM KARA,
THODUPUZHA VILLAGE, THODUPUZHA TALUK, PIN-685589.
12. KUNJUKUNJAMMA, AGED ABOUT 58 YEARS, W/O.JOSE, KURUVINAKUNNEL HOUSE,
THODUPUZHA MUNICIPALITY, THODUPUZHA VILLAGE, PIN-685584.
13. DEVASIACHAN, AGED 33 YEARS, S/O.JOSE, KURUVINAKUNNEL HOUSE,
THODUPUZHA MUNICIPALITY, THODUPUZHA VILLAGE, PIN-685584.
14. CHERIACHAN, AGED 31 YEARS, S/O.JOSE, KURUVINAKUNNEL HOUSE,
THODUPUZHA MUNICIPALITY, THODUPUZHA VILLAGE, PIN-685584.
15. KUNJUMOL, AGED 28 YEARS, D/O.JOSE, KURUVINAKUNNEL HOUSE, THODUPUZHA
MUNICIPALITY, THODUPUZHA VILLAGE, PIN-685584.
OP(C) No.1786/2020 2/3
16. MABLE GEORGE, KUNUVINAKUNNEL HOUSE, HOUSE NO.V.479, VATTAKANDATHIL
HOUSE, MANARKADU P.O., KOTTAYAM, PIN-686019.
17. SMITHA JOBY, SRAMBICKAL HOUSE, CHANGANASSERY, PIN-686101.
18. DANY GEORGE, KUNUVINAKUNNEL HOUSE, V.479, VATTAKANDATHIL, MANARKADU
P.O., KOTTAYAM, PIN-686019.
19. K.M.ARSH, AGED 44 YEARS, BUSINESS, RESIDING AT KIZHAKKEOTTATHU
PUTHENVEETTIL, MUVATTUPUZHA, PETTA KARA, MUVATTUPUZHA TALUK,
ERNAKULAM DISTRICT, PIN-686661.
20. SHAHIN ARSH, AGED 17 YEARS, EDUCATION, (MINOR) S/O.K.M.ARSH,
RESIDING AT KIZHAKKEOTTATHU PUTHENVEETTIL, MUVATTUPUZHA, PETTA KARA,
MUVATTUPUZHA TALUK, ERNAKULAM DISTRICT REPRESENTED BY HIS FATHER
K.M.ARSH, KIZHAKKEOTTATHU PUTHENVEETTIL, MUVATTUPUZHA, PETTA KARA,
MUVATTUPUZHA TALUK, ERNAKULAM DISTRICT, PIN-686661.
21. SHIFAN ARSH, AGED 15 YEARS, EDUCATION, (MINOR) S/O.K.M.ARSH,
RESIDING AT KIZHAKKEOTTATHU PUTHENVEETTIL, MUVATTUPUZHA, PETTA KARA,
MUVATTUPUZHA TALUK, ERNAKULAM DISTRICT REPRESENTED BY HIS FATHER
K.M.ARSH, KIZHAKKEOTTATHU PUTHENVEETTIL, MUVATTUPUZHA, PETTA KARA,
MUVATTUPUZHA TALUK, ERNAKULAM DISTRICT, PIN-686661.
22. SHEFIN ARSH, AGED 12 YEARS, EDUCATION, (MINOR) S/O.K.M.ARSH,
RESIDING AT KIZHAKKEOTTATHU PUTHENVEETTIL, MUVATTUPUZHA, PETTA KARA,
MUVATTUPUZHA TALUK, ERNAKULAM DISTRICT REPRESENTED BY HIS FATHER
K.M.ARSH, KIZHAKKEOTTATHU PUTHENVEETTIL, MUVATTUPUZHA, PETTA KARA,
MUVATTUPUZHA TALUK, ERNAKULAM DISTRICT, PIN-686661. * ADDITIONAL
RESPONDENTS 23 TO 34 IMPLEADED
23. RANI THOMAS, AGED 63 YEARS D/O LATE JOY ANTHRAPPER, W/O THOMAS,
OLASSIYIL HOUSE, SUJATHA THEATER ROAD, KOOVAPADAM, KOCHI - 682002.
24. MAARIAMMA THOMAS, AGED 61 YEARS D/O LATE JOY ANTHRAPPER,
THALIPPARAMBIL HOUSE, THACHANPARA P O, MANARCAD , PIN 678893
25. JOB ANTHRAPPER, AGED 59 YEARS S/O LATE JOY ANTHRAPPER, PALM DALE,
ATTYAMAPATHY, MATHIRAMPALLAM EAST, GOVINDAPURAM, PALAKKAD, PIN
678505.
26. SUSY CHACK, AGED 56 YEARS D/O LATE JOY ANTHRAPPER, W/O CHACKO JOY,
MUTHEDAN HOUSE, PARIYARAM P O, CHALAKUDY, PIN 680721.
27. SIBI ANTHRAPPER, AGED 54 YEARS S/O JOY ANTHRAPPER, PALM DALE,
ATTYAMAPATHY, MATHIRAMPALLAM EAST, GOVINDAPURAM, PALAKKAD, PIN
678505.
28. ASHA ANTHRAPPER, AGED 52 YEARS D/O LATE JOY ANTHRAPPER, PALM DALE,
ATTYAMAPATHY, MATHIRAMPALLAM EAST, GOVINDAPURAM, PALAKKAD, PIN
678505.
29. RUPA, ANTHRAPPER AGED 49 YEARS D/O LATE JOY ANTHRAPPER, PALM DALE,
ATTYAMAPATHY, MATHIRAMPALLAM EAST, GOVINDAPURAM, PALAKKAD, PIN
678505.
30. JOHN, AGED 81 YEARS, S/O ITTIYAVIRAH, PALLIVATHUKKAL (KOKKAPPALLI)
HOUSE, PALAMBRA P O, PALAMBRA KARA, KANJIRAPPALI TALUK, KOTTAYAM
DISTRICT PIN 686518.
31. REENA K JOHN, AGED 57 YEARS, W/O KUNJERIA THOMAS, ETTUPARAYIL HOUSE,
HOUSE NO 42/87 IB VENNALA GHS ROAD, EDAPPALLY SOUTH VILLAGE,
KANAYANOOR TALUK, VENNAL KOCHI 28.
32. RENIL K JOHN, AGED 55 YEARS, S/O JOHN, KOKKAPPALLI HOUSE, PALAMBRA P
O, PALAMBRA KARA, KANJIRAPPALI TALUK, KOTTAYAM DISTRICT PIN 686518.
OP(C) No.1786/2020 3/3
33. RENSU K JOHN, AGED 53 YEARS, W/O JOSEP JOSSEPH, KALATHOOR HOUSE,
CHERPPUNKAL P O KOTTAYAM PIN 686584
34. ROJI K JOHN, AGED 51 YEARS, S/O JOHN, KOKKAPPALLI HOUSE,
KUNNUMBHAGAM, CHIRACKADAVU, KANJIRAPPALLI P O PIN 686507.
(ADDITIONAL RESPONDENTS 23 TO 34 ARE IMPLEADED VIDE ORDER DATED
10.02.2022 IN OP(C) 1786/2020)
Op (civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to stay
all further proceedings in A.S. No.30/2014 before the 3rd Additional
District Court, Thodupuzha, pending disposal of the original petition.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of OP(C) and this court's order dated
13.01.2022 and upon hearing the arguments of M/S. C.K.VIDYASAGAR &
P.CHANDY JOSEPH, Advocates for the petitioner and of SRI.P.V.GEORGE,
Advocate for respondents 1,4,5,6 & 8 to 18, the court passed the
following:
ORDER
I.A No.1/2022 is an application filed by the petitioners to implead the legal representatives of R1 & R7 who are no more.Petition allowed and additional respondents R23 to R34 impleaded as additional respondents.
Issue notice to additional respondents by speed post. In the meanwhile the interim stay shall stand extended till 2.3.2022.
Post on 2.3.2022.
Sd/- A.BADHARUDEEN, JUDGE 10-02-2022 /True Copy/ Assistant Registrar