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Rajasthan High Court - Jodhpur

Tej Pal Gwala vs Jai Narain Vyas University Jodhpur, ... on 5 December, 2018

Author: Sangeet Lodha

Bench: Sangeet Lodha

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                         S.B. Civil Writ No. 15732/2018

                                   Tej Pal Gwala & Ors.
                                                                                                  ----Petitioners
                                                                         Versus
                                   Jai Narain Vyas University Jodhpur, Rajasthan & Ors.
                                                                                                ----Respondents



                                   For Petitioner(s)            :     Mr. Nihar Jain



                                                HON'BLE MR. JUSTICE SANGEET LODHA

Order 05/12/2018 The petitioners have preferred an application for impleading National Council for Teacher Education ('NCTE') as party respondent in the petition.

The application is allowed. Amended cause title already filed is taken on record.

Issue notice to the newly added respondent no.3-NCTE, returnable within a period of one week; be given dasti to the learned counsel for the petitioners for service upon the respondent.

(SANGEET LODHA),J 51-Vij/-

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