Rajasthan High Court - Jodhpur
Tej Pal Gwala vs Jai Narain Vyas University Jodhpur, ... on 5 December, 2018
Author: Sangeet Lodha
Bench: Sangeet Lodha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 15732/2018
Tej Pal Gwala & Ors.
----Petitioners
Versus
Jai Narain Vyas University Jodhpur, Rajasthan & Ors.
----Respondents
For Petitioner(s) : Mr. Nihar Jain
HON'BLE MR. JUSTICE SANGEET LODHA
Order 05/12/2018 The petitioners have preferred an application for impleading National Council for Teacher Education ('NCTE') as party respondent in the petition.
The application is allowed. Amended cause title already filed is taken on record.
Issue notice to the newly added respondent no.3-NCTE, returnable within a period of one week; be given dasti to the learned counsel for the petitioners for service upon the respondent.
(SANGEET LODHA),J 51-Vij/-
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