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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2)(ii) in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

(ii)the number of the licence for sale or the permit for possession of poppy straws held by the applicant;