Calcutta High Court
M/S Apl Metals Limited (Formerly Known ... vs Union Of India & Ors on 24 January, 2018
Author: Subrata Talukdar
Bench: Subrata Talukdar
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
WP 5 of 2018
M/S APL METALS LIMITED (FORMERLY KNOWN AS M/S ASSOCIATED PIG)
Versus
UNION OF INDIA & ORS.
BEFORE:
The Hon'ble JUSTICE SUBRATA TALUKDAR
Date : 24th January, 2018.
Mr. Shyamal Sarkar, Sr. Adv.
Mr. P.K.Das, Mr. S. Bhatacharjee
and Mr. S. Das, Advocates
...for petitioner
Mr. Somnath Ganguly, Adv.
Mr. B. P. Banerjee, Adv.
..for respondent nos. 2 - 5
The Court : Party/parties are represented in the order of their name/names as printed above in the cause title.
A written instruction is produced today by learned counsel appearing for the petitioner to the effect that the petitioner does not wish to proceed with this lis.
The written instruction be retained with the record. WP No.5 of 2018 stands accordingly dismissed as not pressed with liberty to file afresh, if advised.
Interim order, if any, stands discharged.
(SUBRATA TALUKDAR, J.) sm