Section 1 in U.P. Non-Governmental Arabic and Persian Madarsa Recognition, Administration and Services Regulation, 2016
1. Short title and commencement.
(1)These Regulations may be called the Uttar Pradesh Non-Governmental Arabic and Persian Madarsa Recognition, Administration and Services Regulation, 2016.(2)They shall come into force with effect from the date of their publication in the Gazette.
