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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Nagaland - Subsection

Section 27(b) in The Nagaland University Act, 1989

(b)the appointment and continuance in office of the members of there said authorities and bodies, the filling up of vacancies of members, and all other matters relating to those authorities and other bodies for which it may be necessary or desirable to provide ;