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State of Tamilnadu - Section

Section 11 in Central Electricity Regulatory Commission (Power System Development Fund) Regulations, 2014

11. Budget & Accounts Preparation and Audit of PSDF, Utilization Certificate, Preparation of Subsidiary Records and Documents required for Disbursement from PSDF.

- Preparation of Budget, Accounting of Receipts/ disbursals from PSDF Public Account, Utilization Certificates, and Audit etc shall be governed in accordance with the provisions made in the Detailed Procedure in this regard.