Section 7(3) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012
(3)The Tender Scrutiny and Evaluation Committee shall perform the following functions:-(a)Scrutinize and approve the tender documents prior to their issue and recommend any changes;(b)Supervise the conduct of pre-submission meetings and conferences with prospective tenderers;(c)Supervise the opening of tenders;(d)Carry out the preliminary examination and detailed evaluation of the tenders received; and(e)Prepare an evaluation report for the consideration of the Tender Accepting Authority.
