Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Gujarat - Subsection Section 32(i) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003 (i)conditions under which students shall be admitted to courses of studies for degrees, diplomas and other academic distinctions,
