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[Cites 0, Cited by 0] [Section 126(3)] [Section 126] [Entire Act]

NCT Delhi - Subsection

Section 126(3)(a) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(a)perform all or any of the duties of a convict-overseer which it may at any time be his duty to perform;