Section 14(2)(e) in The Gujarat Khadi and Village Industries Act, 2006

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(e)

(i)to manufacture tools and implements required for carrying on khadi and village industries and to manufacture the products of such industries,

(ii)to arrange for the supply of raw materials and tools and implements required for the said purpose, and

(iii)to sell and to arrange for the sale of the products of the said industries;

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